Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(1)(ii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (ii)the purpose for which any land held by such public trust is used and the income from such land;