Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(1)(i) in Uttar Pradesh Rural Housing Board Act, 1983

(i)the stamping of facsimile of signatures of the Rural Housing Commissioner and officers of the Board on notices, bills and other documents;