Meghalaya High Court
Tura Law College & Anr. vs . Smt. Marbina R. Marak & Anr. on 25 July, 2018
Author: Mohammad Yaqoob Mir
Bench: Mohammad Yaqoob Mir
Serial No. 07
Regular List HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018
Date: 25.07.2018
Tura Law College & Anr. Vs. Smt. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Appearance:
For the Petitioner/Appellant(s) : Mr. K. Paul, Adv.
For the Respondent(s) : Ms. S.G. Momin, Adv.
Adjourned at the request of the learned counsel for the respondents. List for hearing after two weeks.
(Mohammad Yaqoob Mir) Chief Justice Meghalaya 25.07.2018 "Sylvana PS"