Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 156] [Entire Act] State of Rajasthan - Subsection Section 156(1) in Rajasthan Land Revenue Act 1956 (1)The Settlement Commissioner shall scrutinise the proposals received under section 155 and make such inquiry in any of the matters contained therein as he may think necessary.