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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in The United Provinces Indian Medicine Act, 1939

(1)The [President] [Substituted for the word 'Chairman' by U. P. Act No. 7 of 1956.] or in his absence the [Vice-President] [Substituted for the word 'Chairman' by U. P. Act No. 7 of 1956.] shall preside at every meeting of the Board. In the absence of both, the members present shall elect one among themselves for this purpose.