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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in Jammu and Kashmir Wakafs Act, 2001

(2)The constitution, functions and duties and the terms of such office of such committees shall be determined from time to time by the Council :Provided that it shall not be necessary for the members of Committees to be members of the Council.