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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(g) in Rajasthan Civil Services (Pension) Rules, 1996

(g)"foreign service" means service in which a Government servant receives his pay with the sanction of the Government from any source other than the Consolidated Fund;