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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(4)Corpus of the Fund-The fund shall comprise of all money credited to it by the Secretary of the Centre in pursuance of Rule 46 of the NCDS Employees Recruitment, conditions of Service and Retirement Benefit Rules, 1997.Deposit into the Fund