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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in The Rajasthan Value Added Tax Act, 2003

(3)Different rates of percentage of price, or different rates per head may be notified by the State Government under sub- sections (1) and (2) for different classes of live-stock.