Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 32 in Sikkim Prohibition of Beggary Act, 2004 32. Bonds. - The provisions of Chapter XXXIII of the Code of Criminal Procedure. 1973. shall so far as may be, apply to bonds taken under this Act. (2 of 1974).
