Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235] [Entire Act] State of Tripura - Subsection Section 235(i) in Tripura Excise Rules, 1962 (i)the name or names and the address or addresses of the person or persons applying ; if a private firm, the names of every partner of the firm; and if a company, the name of every director thereof;
