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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(e) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(e)[ the Annual Budget and Annual Plan for the next financial year of the Gram Panchayat] [Substituted by M.P. Act No. 5 of 1999 (w.e.f. 5-4-1999).].