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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(ii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(ii)The employees who fail to exercise their option within the prescribed period shall be deemed to have opted for continuing under Contributory Provident Fund Regulations.