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[Cites 0, Cited by 0] [Section 359] [Entire Act]

Bombay Presidency - Subsection

Section 359(2) in The Bombay Provincial Municipal Corporations Act, 1949

(2)The amount to be transferred to the Municipal Fund under sub-section (1) shall be in respect of each official year such sum as the Corporation, before the beginning of that year, may determine.