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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Petroleum Rules, 2002

(2)Every person storing petroleum and every person in charge of or engaged in the storage, handling or transport of petroleum shall at all times-
(a)comply with the provisions of these rules and conditions of any license relating thereto;
(b)observe all precautions for prevention of accident by fire or explosion; and
(c)prevent any person from committing any act referred to in sub-rule (1).