Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(b) in The West Bengal Factories Rules, 1958

(b)In every room of a factory, exits sufficient to permit safe escape of the occupants in case of fire or other emergency shall be provided and the same shall be free from any obstruction.