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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(f) in Chhattisgarh Food and Nutritional Security Act, 2012

(f)A scheme providing for setting up of Annapoorna Dal Bhat centers for providing meals, free of charge, to destitute and homeless persons as specified in Section 8 and Chapter-IV;