Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016 20. "manifest" means transporting document prepared and signed by the sender authorised in accordance with the provisions of these rules;
