Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 7 May, 2026
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~36 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA .....Petitioner
Through:
versus
NTRO & ORS. .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for R-1 to 9
Mr. Ravinder Agarwal, Mr. Manish Kumar
Singh and Mr. Vasu Agarwal, Advs. for
UPSC
37
+ W.P.(C) 9852/2020
SURESH SHARMA .....Petitioner
Through:
versus
NTRO AND ORS .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for R-1, 2 & 10
38
+ W.P.(C) 12105/2021
SURESH SHARMA .....Petitioner
Through:
versus
NTRO AND ORS .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for R-1, 2 & 5
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
W.P.(C) 2618/2020 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/05/2026 at 15:51:10
ORDER
% 07.05.2026 As the petitioner is stated to be of around 74 years of age, list these matters for disposal on 25 August 2026.
C.HARI SHANKAR, J OM PRAKASH SHUKLA, J MAY 7, 2026/AR W.P.(C) 2618/2020 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/05/2026 at 15:51:10