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[Cites 0, Cited by 2] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(4) in Gujarat Primary Education Act, 1947

(4)The committee shall select candidates for appointments as Assistant Administrative Officers, Supervisors, Attendance Officers and teachers; and in the case of district school boards, also members of the other staff excluding inferior servants. The committee shall also select teachers to be deputed for training. The selection of candidates and teachers shall be made in accordance with the instructions issued, by the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government.