Section 148 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
148. Section 164.
- The Lekhpal shall as soon as he learns of a transfer mentioned in Section 164 submit a report lo the Assistant Collector in-charge of the Sub-Division mentioning therein-(a)the name, parentage and address of the transferor and the transferee,(b)the number and area of the plots transferred,(c)the date of the transfer of possession, and(d)the nature of the transfer.
