Himachal Pradesh High Court
Sunil Kumar vs . Hrtc & Anr. on 23 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ex. Petition No. 269 of 2021.
.
23.03.2022. Present: Mr. O.P. Goel, Advocate, for the petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the petitioner states that the order in question stands complied with.
Therefore, no further orders are required to be passed in this petition and the matter is closed.
(Tarlok Singh Chauhan) Judge 23rd March, 2022.
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