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Himachal Pradesh High Court

Kamlesh Gupta vs . Kamal Mohan Grover on 20 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Kamlesh Gupta vs. Kamal Mohan Grover CMPMO No.428 of 2022 20.10.2023 Present: Mr. Aditya Thakur, Advocate, for the petitioner.

of Mr. Navneet K. Bhalla, Advocate, for the respondent.

CMPMO No.428/2022 & CMP No.12661/2022 rt Reply filed on behalf of the respondent is on record.

Learned counsel representing the petitioner prays for and is granted two weeks' time to file rejoinder.

List on 16.11.2023.

(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:43:00 :::CIS