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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(b) in The U.P. Co-operative Societies Rules, 1968

(b)the ordinary membership of the society in respect of individuals having regard to the objects of the society is confined to persons who, in his opinion, are either-
(i)users of services or credit offered by the society;