Section 8 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
8. Recovery of institution dues permissible.
- It is permissible to make recovery of Government aided institution's dues from the death-cum-retirement gratuity due in respect of an employee even without obtaining the consent of the members of his/her family in the case of the deceased employee as the case may be.
