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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1) in The National Cadet Corps Rules, 1948

(1)When on parade, engaged on any service duty, or wearing uniform:-
(a)strikes, or uses or offers violence to, or uses threatening or insubordinate language to, or behaves with contempt towards his superior officer; or
(b)disobeys any standing order of, or lawful command given by, his superior officer; or
(c)neglect to obey a general or unit order, made specially applicable to the National Cadet Corps, by the Officer Commanding the unit to which he belongs; or
(d)is in a state of intoxication; or
(e)being an officer or cadet non-commissioned officer strikes or ill treats any person subject to any law relating to the Armed Forces or to the Act, who is subordinate in rank or position.