Section 113A(v) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(v)The Jamabandi shall then be made over to the Chairman of the Land Management Committee, who shall, after satisfying himself about the accuracy of the entries sign it. The Jamabandi shall thereafter be submitted to the Tahsildar, who shall after satisfying himself about its accuracy initial the corrections, if any, sign it and return it to the Chairman of the Land Management Committee concerned before November 15.]