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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Madhya Pradesh - Subsection

Section 87(1)(i) in The M.P. Vanijyik Kar Niyam, 1995

(i)On a memorandum of first appeal under Section 61 to the Appellate Deputy Commissioner-Rs. Five