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[Cites 0, Cited by 0] [Section 9D(15)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(15)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)for the expressions "New Town Development Authority", "a new town development authority", "new town development authority" and "A new town development authority" wherever they occur, the expression "Metropolitan Development Authority", "the Metropolitan Development Authority", Metropolitan Development Authority" and "The Metropolitan Development Authority" shall, respectively, be substituted;