Section 3(12)(g) in The Delhi Lands Reforms Act, 1954

[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(12)(g) in The Delhi Lands Reforms Act, 1954

(g)the renewal or reconstruction of any of the foregoing works or such alterations therein or additions thereto, as are not of the nature of mere repairs:

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NCT Delhi - Subsection

Section 3(12)(g) in The Delhi Lands Reforms Act, 1954