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Supreme Court - Daily Orders

R.M.P. Singh vs Comm.Of Mgt.Of Patel Memorial Inter on 5 December, 2016

     ITEM NO.7                            REGISTRAR COURT. 1                   SECTION XI

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

                                            BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal No(s).                   9648/2013

     R.M.P. SINGH                                                             Appellant(s)

                                                         VERSUS

     COMM.OF MGT.OF PATEL MEMORIAL INTER & OR                                 Respondent(s)

     (With office report)

     Date : 05/12/2016 This appeal was called on for hearing today.

     For Appellant(s)                      Mr. Sunil Kr. Singh, Adv.
                                           Dr. Kailash Chand,Adv.


     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

None appears for respondent nos. 1 to 3 despite due service. Statement of case has not been filed by the appellant not it is mandatory as per amended Supreme Court Rules.

As such, process for listing before Hon'ble Court as per Rules.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2016.12.06 10:42:20 IST Reason: