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State of Tamilnadu - Section

Section 7 in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

7. Sharing of produce.

- Where the produce to be shared is grain, the sharing shall be done at the threshing floor on which the threshing took place; and no portion of the produce shall be removed therefrom at such time or in such manner as to prevent the due division thereof at the proper time.