Madhya Pradesh High Court
Vijay Dawar vs The State Of Madhya Pradesh on 6 May, 2026
1 WP-14604-2026 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 14604 of 2026 (VIJAY DAWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 06-05-2026 Mr. Utkarsh Patil, counsel for the petitioner. Mr. Rajwardhan Gawde, counsel for the State.
As prayed by counsel for the petitioner, list the case in the next week.
(JAI KUMAR PILLAI) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 5/7/2026 11:07:37 AM