Delhi High Court - Orders
LPA 130/2017 on 1 August, 2025
$~2 to 6 & 38 to 252 (Special DB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1176/2015 and CM APPL. 44457/2017
+ W.P.(C) 5899/2016
+ W.P.(C) 4018/2017 and CM APPL. 17708/2017
+ W.P.(C) 7269/2017
+ W.P.(C) 1942/2020 and CM APPL. 6801/2020
+ LPA 130/2017
+ W.P.(C) 7777/2009 and CM APPL. Nos. 5957/2018, 23567/2018,
38143/2022
+ W.P.(C) 7997/2014 and CM APPL. 21993/2023
+ W.P.(C) 6337/2020 and CM APPL. 22496/2020
+ W.P.(C) 5734/2017 and CM APPL. 22620/2023
+ W.P.(C) 5744/2017 and CM APPL. 22621/2023
+ W.P.(C) 3547/2015
+ W.P.(C) 6946/2016
+ W.P.(C) 9624/2016
+ W.P.(C) 5221/2017 and CM APPL. Nos. 4786/2018, 39818/2023
+ W.P.(C) 5239/2017
+ W.P.(C) 5270/2017
+ W.P.(C) 5288/2017
+ W.P.(C) 5313/2017
+ W.P.(C) 5314/2017 and CM APPL. 46025/2017
+ W.P.(C) 5503/2017
+ W.P.(C) 5742/2017
+ W.P.(C) 5743/2017
+ W.P.(C) 5765/2017
+ W.P.(C) 6162/2017
+ W.P.(C) 6219/2017 and CM APPL. 9969/2019
+ W.P.(C) 6248/2017
+ W.P.(C) 6255/2017
+ W.P.(C) 6257/2017
+ W.P.(C) 6258/2017
+ W.P.(C) 6356/2017
+ W.P.(C) 6366/2017
+ W.P.(C) 6372/2017
+ W.P.(C) 6426/2017
+ W.P.(C) 6443/2017
+ W.P.(C) 6445/2017
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
+ W.P.(C) 6627/2017
+ W.P.(C) 6647/2017
+ W.P.(C) 6676/2017
+ W.P.(C) 6713/2017
+ W.P.(C) 6764/2017
+ W.P.(C) 6765/2017
+ W.P.(C) 6772/2017
+ W.P.(C) 6806/2017
+ W.P.(C) 6810/2017
+ W.P.(C) 6811/2017
+ W.P.(C) 6812/2017
+ W.P.(C) 6813/2017
+ W.P.(C) 6814/2017
+ W.P.(C) 6817/2017
+ W.P.(C) 6818/2017
+ W.P.(C) 6820/2017
+ W.P.(C) 6845/2017
+ W.P.(C) 6850/2017
+ W.P.(C) 6861/2017
+ W.P.(C) 6862/2017 and CM APPL. 12387/2020
+ W.P.(C) 6863/2017
+ W.P.(C) 6864/2017
+ W.P.(C) 6875/2017
+ W.P.(C) 6876/2017 and CM APPL. 40351/2022
+ W.P.(C) 6877/2017
+ W.P.(C) 6881/2017
+ W.P.(C) 6882/2017
+ W.P.(C) 6884/2017
+ W.P.(C) 6885/2017
+ W.P.(C) 6886/2017
+ W.P.(C) 6887/2017
+ W.P.(C) 6888/2017
+ W.P.(C) 6889/2017
+ W.P.(C) 6897/2017
+ W.P.(C) 6898/2017
+ W.P.(C) 6899/2017
+ W.P.(C) 7013/2017
+ W.P.(C) 7018/2017
+ W.P.(C) 7043/2017
+ W.P.(C) 7044/2017 and CM APPL. 33924/2020
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
+ W.P.(C) 7047/2017
+ W.P.(C) 7079/2017
+ W.P.(C) 7085/2017 and CM APPL. 44161/2022
+ W.P.(C) 7089/2017
+ W.P.(C) 7126/2017
+ W.P.(C) 7130/2017
+ W.P.(C) 7169/2017 and CM APPL. 38521/2017
+ W.P.(C) 7188/2017
+ W.P.(C) 7194/2017
+ W.P.(C) 7231/2017
+ W.P.(C) 7232/2017
+ W.P.(C) 7233/2017
+ W.P.(C) 7247/2017
+ W.P.(C) 7255/2017
+ W.P.(C) 7298/2017
+ W.P.(C) 7304/2017
+ W.P.(C) 7311/2017
+ W.P.(C) 7327/2017
+ W.P.(C) 7328/2017
+ W.P.(C) 7329/2017
+ W.P.(C) 7333/2017
+ W.P.(C) 7375/2017
+ W.P.(C) 7443/2017
+ W.P.(C) 7444/2017
+ W.P.(C) 7829/2017
+ W.P.(C) 7830/2017
+ W.P.(C) 7831/2017
+ W.P.(C) 7832/2017
+ W.P.(C) 7858/2017
+ W.P.(C) 7860/2017
+ W.P.(C) 7901/2017
+ W.P.(C) 7918/2017
+ W.P.(C) 7919/2017
+ W.P.(C) 7947/2017
+ W.P.(C) 8097/2017
+ W.P.(C) 8102/2017
+ W.P.(C) 8132/2017
+ W.P.(C) 8193/2017
+ W.P.(C) 8250/2017
+ W.P.(C) 8349/2017
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
+ W.P.(C) 8358/2017
+ W.P.(C) 8393/2017
+ W.P.(C) 8415/2017 and CM APPL. 25987/2023
+ W.P.(C) 8429/2017
+ W.P.(C) 8434/2017 and CM APPL. 42148/2017
+ W.P.(C) 8445/2017
+ W.P.(C) 8453/2017
+ W.P.(C) 8477/2017
+ W.P.(C) 8488/2017
+ W.P.(C) 8501/2017
+ W.P.(C) 8573/2017
+ W.P.(C) 8617/2017
+ W.P.(C) 8631/2017
+ W.P.(C) 8802/2017
+ W.P.(C) 8899/2017 and CM APPL. 43978/2017
+ W.P.(C) 8913/2017 and CM APPL. 36466/2017
+ W.P.(C) 8950/2017 and CM APPL. 36580/2017
+ W.P.(C) 8951/2017 and CM APPL. 36583/2017
+ W.P.(C) 9002/2017
+ W.P.(C) 9024/2017
+ W.P.(C) 9038/2017
+ W.P.(C) 9041/2017
+ W.P.(C) 9052/2017
+ W.P.(C) 9076/2017
+ W.P.(C) 9122/2017
+ W.P.(C) 9136/2017
+ W.P.(C) 9161/2017 and CM APPL. 37476/2017
+ W.P.(C) 9168/2017
+ W.P.(C) 9208/2017 and CM APPL. 37655/2017
+ W.P.(C) 9218/2017 and CM APPL. Nos. 37669/2017 & 40733/2017
+ W.P.(C) 9277/2017
+ W.P.(C) 9323/2017
+ W.P.(C) 9350/2017
+ W.P.(C) 9357/2017
+ W.P.(C) 9363/2017
+ W.P.(C) 9366/2017
+ W.P.(C) 9368/2017
+ W.P.(C) 9369/2017
+ W.P.(C) 9941/2017 and CM APPL. 40513/2017
+ W.P.(C) 10367/2017
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
+ W.P.(C) 10609/2017
+ W.P.(C) 11126/2017
+ W.P.(C) 11239/2017
+ W.P.(C) 11290/2017
+ W.P.(C) 527/2018
+ W.P.(C) 532/2018
+ W.P.(C) 533/2018
+ W.P.(C) 1642/2018
+ W.P.(C) 2089/2018
+ W.P.(C) 2742/2018
+ W.P.(C) 5904/2018
+ W.P.(C) 6217/2018 and CM APPL. 24000/2018
+ W.P.(C) 6275/2018 and CM APPL. 24210/2018
+ W.P.(C) 6289/2018 and CM APPL. 24231/2018
+ W.P.(C) 6845/2018 and CM APPL. Nos. 26005/2018 , 47449/2018
+ W.P.(C) 6965/2018 and CM APPL. 28406/2018
+ W.P.(C) 6978/2018
+ W.P.(C) 6992/2018
+ W.P.(C) 6993/2018
+ W.P.(C) 9098/2018 and CM APPL. 35118/2018
+ W.P.(C) 11226/2018
+ W.P.(C) 11245/2018
+ W.P.(C) 11752/2018 and CM APPL. Nos. 45522/2018, 45523/2018
+ W.P.(C) 11855/2018 and CM APPL. 45920/2018
+ W.P.(C) 13673/2018
+ W.P.(C) 42/2019 and CM APPL. 23325/2023
+ W.P.(C) 1430/2019 and CM APPL. 6559/2019
+ W.P.(C) 1543/2019 and CM APPL. 7127/2019
+ W.P.(C) 1588/2019 and CM APPL. 7324/2019
+ W.P.(C) 2495/2019
+ W.P.(C) 3114/2019
+ W.P.(C) 3120/2019
+ W.P.(C) 7710/2019
+ W.P.(C) 8989/2019 and CM APPL. 50778/2019
+ W.P.(C) 8994/2019 and CM APPL. 50903/2019
+ W.P.(C) 9111/2019
+ W.P.(C) 11439/2019 and CM APPL. Nos. 47031/2019, 47032/2019
+ W.P.(C) 12361/2019 and CM APPL. 50590/2019
+ W.P.(C) 12616/2019
+ W.P.(C) 12622/2019
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
+ W.P.(C) 12628/2019
+ W.P.(C) 12654/2019 and CM APPL. Nos. 51656/2019, 51657/2019
+ W.P.(C) 12665/2019
+ W.P.(C) 12702/2019
+ W.P.(C) 12703/2019
+ W.P.(C) 12790/2019
+ W.P.(C) 12798/2019
+ W.P.(C) 13381/2019 and CM APPL. 54313/2019
+ W.P.(C) 822/2020
+ W.P.(C) 3476/2020 and CM APPL. 12337/2020
+ W.P.(C) 6571/2020 and CM APPL. 22963/2020
+ W.P.(C) 7231/2020 and CM APPL. Nos. 24417/2020, 24418/2020
+ W.P.(C) 10275/2020 and CM APPL. Nos. 32529/2020, 32530/2020
+ W.P.(C) 207/2021 and CM APPL. 561/2021
+ W.P.(C) 1875/2021 and CM APPL. Nos. 5446/2021, 10413/2021
+ W.P.(C) 10573/2021 and CM APPL. 32609/2021
+ W.P.(C) 13728/2021 and CM APPL. 43378/2021
+ W.P.(C) 13914/2021 and CM APPL. 43916/2021
+ W.P.(C)1524/2022 and CM APPL. Nos. 4367/2022, 4368/2022
+ W.P.(C) 6082/2022
+ W.P.(C) 11257/2022 and CM APPL. 33053/2022
+ W.P.(C) 11509/2022 and CM APPL. 34042/2022
+ W.P.(C) 11658/2022 and CM APPL. Nos. 34618/2022, 34619/2022
+ W.P.(C) 11736/2022 and CM APPL. 34908/2022
Advocates for the petitioners:
Mr. Kamal Gupta, Mrs. Tripti Gupta & Mr. Sparsh Aggarwal, Advs. in Item
Nos.2 to 6, 40, 41, 42, 43, 44,46, 85, 86, 87, 89, 107, 108, 109, 110, 111,
112, 114, 124, 126, 127, 128, 132, 133, 136, 151, 158, 198, 200, 211, 225,
230, 238 & 248.
Mr. Tarun Gulati, Sr. Adv. with Mr. Kishore Komal, Ms. Runjhun Pore &
Mr. Govind Gupta, Advs. in Item Nos.9 to 19.
Mr. H.L. Tiku, Sr. Adv. with Mr. Hitesh Wadhwa, Adv. in Item Nos.38 to
252.
Mr. Kunal Kakumanu & Mr. Adarsh Shesha, Advs. in Item No.47.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
Mr. Puneet Mittal, Sr. Adv. with Ms. Sakshi Mendiratta & Mr. Rupendra
Pratap Singh, Advs. in Item Nos.58, 69, 70, 71 & 115.
Ms. Amita Sehgal with Ms. Mamta Rajgarha, Advs. in Item No.92.
Mr. M. Tarique Siddiqui & Ms. Lakshmi, Advs. in Item No.125.
Mr. Pranav Rishi, Adv. in Item Nos.200 & 201.
Mr. Vedanta Varma & Mr. Aditya Dhankar, Advs. in Item Nos.3, 180, 239,
240 & 203.
Mr. Ayush Dassi, Adv. in Item No.244.
Mr. Pranav Rishi, Adv. in Item No.201 & 202.
Mr. Siddharth, Adv. in Item No.46.
Mr. Abhilash Vashisht, Adv. in Item No.150.
Mr. Rajesh Mohan Sinha, Mr. Prateek Mohan Simha, Ms. Namita Sinha,
Ms. Nandini Harsh & Mr. Krishnendu Das, Advs. in Item Nos. 163 to 166,
175 & 187.
Mr. Pramod Gupta, Ms. Deepakshi Bhalla & Ms. Himanshi, Advs. in Item
Nos. 5, 59, 60, 61, 62, 88, 90, 95, 116, 118, 119, 121, 122, 153, 154, 155,
156, 157, 170, 188, 196, 199, 205, 206, 207, 216, 217, 221, 222, 223, 224,
226, 236, 243, 249, 250, 251, 252.
Mr. Atul Jain, Adv. in item Nos.94, 105 & 106.
Mr. Onkar Prasad, Adv. in Item No.129.
Mr. Santosh Kumar Pandey Adv. in Item No.241.
Ms. Devika Agnihotri, Adv. in Item No.190.
Ms. Aarzoo Aneja and Mr. Vishesh Kumar, Advs. in Item No.178
Advocates for the respondents:
Mr. Sameer Vashisht, Standing Counsel (Civil) with Mr. Swapan Singhal &
Ms. Harshita Nathrani, Advs. in Item Nos.2, 41, 46, 54, 55, 80, 98, 130, 197,
223 & 245.
Mr. Avni Singh, Panel counsel with Mr. Abhishek Yadav, Adv. in Item
No.5, 40, 44, 66, 70, 72, 86, 105, 111, 124 & 219.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54
Mr. Anubhav Gupta, Panel counsel (civil) in Item Nos.45, 48, 49, 50, 58, 63,
68, 71, 73, 77, 93, 107, 109, 110, 126, 132, 134, 141, 142, 144, 148, 154,
160, 162, 163, 170, 171, 175, 176, 178 & 184.
Mr. Sameer Vashisht, Standing Counsel (Civil) in Item Nos.238-252.
Mr. Tushar Sannu, Adv. for GNCTD in Item No.246.
Mr. Vikrant N. Goyal, Mr. Sumit Goswami and Arun Kumar, Advs. in Item
No.39.
Mr. Siddhartha Shukla and Mr. Satender Kumar, Advs. in Item Nos.157,
163, 177 & 249.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 01.08.2025 The Special Division Bench did not assemble today as the Hon'ble Mr. Justice Amit Mahajan is on leave today.
Re-notify on 26th August, 2025.
BY ORDER COURT MASTER AUGUST 1, 2025/pr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:54