Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 47 in The Nathdwara Temple Rules, 1973 47. Works at the expenses of the devotee. - In case of the devotee or other person donating the cost of works, the work shall not. be commenced until the devotee deposits the estimated cost of the works in the manner specified by the competent authority.
