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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(6)(i) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(i)by the Commissioner under sub-section (4) shall subject to sections 8 and 18-A, be final;