Delhi High Court - Orders
Appejay Infra Logistics Private ... vs Union Of India And Ors on 24 August, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~5.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5558/2020 & C.M. Nos. 20064/2020, 20065/2020,
20066/2020
APPEJAY INFRA LOGISTICS PRIVATE LIMITED..... Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv. with
Mr. Ashish Verma, Mr. Manish
Srivastava and Mr. Hardik Vashisht,
Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms. Amrita Prakash, CGSC for R-1
and R-2.
Mr. Amit Bansal, Senior Standing
Counsel with Mr. Aman Rewaria and
Ms. Vipasha Mishra, Advs. for R-3
and R-4.
Mr. Ruchir Mishra, Mr. Ramneek
Mishra, Advs.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 24.08.2020 We are informed W.P.(C) No. 5581/2020 wherein same issues have been raised is pending consideration before the Bench of HMJ Manmohan and HMJ Sanjeev Narula.
We are therefore inclined to place this matter before the same Bench subject to orders of Hon'ble the Chief Justice. Accordingly, list the matter before the Bench of HMJ Manmohan and HMJ Sanjeev Narula after Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:25.08.2020 08:44 obtaining orders of Hon'ble the Chief Justice.
List on 26.08.2020.
VIPIN SANGHI, J RAJNISH BHATNAGAR, J AUGUST 24, 2020 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:25.08.2020 08:44