Delhi High Court - Orders
Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 8 July, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 396/2020 & I.AS. 2888-2889/2020
BLA - S&P (JV) ..... Petitioner
Through: Mr. Aditya Guha & Ms.Sadhana
Shukla, Advocates.
versus
EXECUTIVE ENGINEER, NATIONAL
HIGHWAY DIVISION, ROAD
CONSTRUCTION DEPARTMENT, PURNIA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.07.2022
1. Notice was issued in this petition on 02.03.2020, however, it appears from the Office Report that the process fee was not filed.
2. Mr. Aditya Guha, learned counsel for the petitioner, is at liberty to take fresh steps for service upon the respondent by all permissible modes, email in addition. Dasti service is also permitted.
3. List on 09.11.2022 PRATEEK JALAN, J JULY 8, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:11.07.2022 16:20:44