Section 38(1)(f) in Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

(f)if signs or gives under his name and authority any certificate, report or document of kindred character which is untrue, misleading or improper;

Legal Document View