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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(3)(a) in The Goa Panchayat Raj Act, 1994

(a)make provision for or make contribution towards, any exhibition, conference or seminar without or outside the Panchayat area but within the district; or