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[Cites 0, Cited by 0] [Section 81(16)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(16)(a) in The Coal Mines Regulations, 2017

(a)No person shall, when ascending or descending a shaft, take with him any bulky material other than tools and instruments, except when engaged in repairing the shaft or with the written authority of the manager.