Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(xii) in National Savings Certificates (VIII Issue) Rules, 1989 (xii)"Post Office" means any departmental post office in India doing Savings Bank work and such other post office as is authorised by Department of Posts.
