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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in The Tamil Nadu Urban Local Bodies (Installation of Closed Circuit Television Units in Public Buildings) Rules, 2012

(2)In every public building, Closed Circuit Television units shall be installed at the rate of one unit for every 300 square meter of floor area and part thereof.