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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(c) in The M.P. Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987

(c)the general trend in the price of the forest produce since the dates of sales referred to in clause (a);