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Himachal Pradesh High Court

Soma Devi And Another vs . Amarjeet Singh on 1 August, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Soma Devi and another Vs. Amarjeet Singh RSA No. 397 of 2019 .

01.08.2022 Present: Mr. Munish Datwalia, Advocate, for the appellants.

Ms. Devyani Sharma, Advocate, for the respondent.

RSA No. 397 of 2019 & CMP No. 13518 of 2021 weeks.

r to As prayed for, list for consideration after two (Ajay Mohan Goel) Judge August 01, 2022 (bhupender) ::: Downloaded on - 01/08/2022 20:11:39 :::CIS