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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(ii) in Haryana Electricity Regulatory Commission (Fines and Charges) Regulations, 2000

(ii)While determining the quantum or extent of the fines and/or charges to be imposed, the Commission shall consider, amongst other relevant things, the following:-