Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(c) in The Tamil Nadu Betting Tax Rules, 1935 (c)"Form" means a form annexed to the rules; [* * *] [Omitted by G.O. No. 885, Revenue, dated 5.4.1939.]
