Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)no lifting appliance, lifting gear or wire rope is used in an un-safe way and in such a manner as to involve risk to life of building workers, and that they are not loaded beyond their safe working load except for testing purposes under the direction of a competent person in the manner as specified in Schedule I annexed to these rules;