Allahabad High Court
Sharda Yadav And Another vs Union Of India And 3 Ors on 14 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 30046 of 2014 Petitioner :- Sharda Yadav And Another Respondent :- Union Of India And 3 Ors Counsel for Petitioner :- Arvind Srivastava,Ashok Kumar Dubey Counsel for Respondent :- C.S.C.,A.S.G.I.(2014/9799),M.C. Tripathi,Pranjal Mehrotra Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Vivek Kumar Birla,J.
Heard learned counsel for the petitioners and Sri Pranjal Mehrotra, learned counsel for the respondent no.2.
The arguments could not be concluded today.
Put up tomorrow.
The interim order shall continue till the next date of listing.
Order Date :- 14.7.2014 Ajay