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State of Rajasthan - Section

Section 14 in Rajasthan Stamps Disposal Rules, 1962

14.

The destruction of stamps under these rules shall be affected by burning in the presence of the Superintendent of Stamps who shall record the following certificate on the file-"Stamps of the Value of Rs ..................................(both in words & figures) burned in my presence."Date...........................................Superintendent StampsThe fact of the destruction of Stamps shall also be recorded in the concerning register.Form No. 1(Vide rule 11)Statement of Refund and Renewal of Non-Postal Stamps .............District